Section 2(q) in Employees' State Insurance (General) Regulations, 1950
(q)["Branch Manager"] [ Substituted by Noti. No. N-11/13/2/2003-P&D, dated 1.10.2004, for " Local Office Manager" (w.e.f. 1.1.2005).] means a person appointed by the Corporation as such or the office-in-charge of a [Branch office] [ Substituted by Noti. N0. N-11/13/2/2003-P&D, dated 1.10.2004, for " Local Office" (w.e.f. 1.1.2005).];
