(28)"sale" or "selling" includes any transfer otherwise than by way of gift;[(28-A) "Shop" means the privilege granted under the Act for the exclusive sale of [Indian Made Foreign Liquor] [Inserted by Act No.35 of 2005.] and Foreign Liquor in sealed or capsuled bottles or packages or tins to an individual in quantities not exceeding the limits as prescribed without permitting consumption on the licensed premises;]
