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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(c) in Rajasthan Petroleum State and Subordinate Service Rules, 2012

(c)for Subordinate Service post(s) must have attained the age of 18 years and must not have attained the age of 35 years on the 1st day of January next following the last date fixed for receipt of applications: