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Calcutta High Court

Nicco Corporation Ltd vs Autodesk India Pvt. Ltd on 30 September, 2013

Author: Patherya

Bench: Patherya

ORDER SHEET

                            GA No.2681 of 2013
                            CS No.315 of 2013
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                                               NICCO CORPORATION LTD.
                                                               Versus
                                              AUTODESK INDIA PVT. LTD.

     BEFORE:
     The Hon'ble JUSTICE PATHERYA

Date: 30th September, 2013 Mr. Abhrajit Mitra, Adv. ..for the petitioner Interim order granted is extended till 21st November, 2013. All parties to act on a signed photocopy of this order on the usual undertakings.

(PATHERYA, J.) AKGoswami