Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 26] [Entire Act] State of Odisha - Subsection Section 26(1) in The Orissa Estates Abolition Act, 1951 (1)"Previous agricultural year" means the agricultural year immediately preceding that in which the date of vesting falls;
