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State of Jharkhand - Section

Section 169 in Bihar Education Code, 1961

169. Clubs in Government Professional Colleges.

- No club or society may be started or maintained in any Government Professional College without the approval of the Principal. Suitable members of the staff of the college will be selected by the Principal as honorary members of all such colleges, clubs and societies and will be required to interest themselves in their progress and welfare. No person, who is not at the time a member of the college, may be a member of or may address a meeting of any such club or society, save at the invitation of a person duly authorised by the Principal,(D.P.I.'s Circular no. 40, dated the 23rd October 1914.)Section IISupplementary Rules for Government Professional Colleges