Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(a) in THE MAJOR PORT AUTHORITIES ACT, 2021

(a)the port assets other than—
(i)any sum set apart by the Board—
(A)as the sinking fund for the purpose of paying off any loan; or
(B)for the payment of pension to its employees; or
(ii)the provident or pension fund established by the Board; and