M.Selvam vs The District Collector on 30 September, 2016

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Madras High Court

M.Selvam vs The District Collector on 30 September, 2016

Bench: B.Rajendran

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 30.09.2016
CORAM:
THE HON'BLE MR.JUSTICE B.RAJENDRAN
W.P.No.34636 of 2016
and W.M.P.Nos.29842 and 29843 of 2016
M.Selvam									... Petitioner

versus
1. The District Collector,
    Thiruvallur District,
    Thiruvallur.

2. The Revenue Development Officer,
    Ambattur, Chennai  53.

3. The Tasildar,
    Thiruvotriyur,
    Chennai  19.

4. The Special Tahsildar,
    Village Natham Landtax Scheme,
    Ambattur,
    Chennai  53.

5. Assistant Director,
    Land Survey Department,
    District Collectorate Office,
    Thiruvallur District.

6. Mani							 	... Respondents

	Writ petition filed under Article 226 of the Constitution of India, praying for the issuance of a writ of certiorarified mandamus, to call for the records of the 4th respondent relating to the impugned order Na.Ka.No.15/2016 dated 08.09.2016 and quash the same, consequently direct the 1-4th respondents forbearing the 6th respondent's Sangam or any other person from construction for extending the Mariamman Temple in New Survey No.84/2, Perumal Koil Street, Chinnasekkadu, Manali, Madhavaram Taluk, Thiruvallur District.

		For Petitioner	:	Mr.G.Mohammed Aseef
		For Respondents	:	Mr.P.Chinnadurai,
						Government Advocate


ORDER

The learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition with liberty to file a Civil Suit before the appropriate Forum, as the subject matter of the writ petition relates to easementary right.

2. In view of the endorsement made by the learned counsel for the petitioner, the writ petition is dismissed as withdrawn with the liberty as prayed for. No costs. Consequently, connected miscellaneous petitions are closed.

30.09.2016 ogy To

1. The District General Archaeological Survey of India, Janpath, New Delhi 110 011.

2. The Superintending Archaeologist Archaeological Survey of India Chennai Circle Fort St. George Chennai 600 009.

3. Commissioner (I/c.) Department of Archaeological & Competent Authority, Tamil Nadu (AMASR Validation Act) ASI Chennai & Thrissur Circle.

4. Competent Authority Department of Archaeology Tamil Valarchi Valaagam Halls Road, Egmore Chennai 600 008.

5. The Collector, Collectorate Office, Tiruvannamalai.

6. The Tahsildar Cheyyar Tiruvannamalai District. B.RAJENDRAN, J.

ogy W.P.No.34636 of 2016 30.09.2016

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