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State Consumer Disputes Redressal Commission

Wbsedcl vs Jagadish Chandra Das on 25 April, 2012

Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL, BHABANI BHAWAN (Gr. Floor) 31, Belvedere Road, Kolkata - 700027   FA No: 46 Of 2011 (Arisen out of Order Dated 15/12/2010 in Case No. 11/2010 of District Jalpaiguri DF (CB), Alipurduar)   W.B.S.E.D.C.L. The Divisional Manager, W.B.S.E.D.C.L The Station Manager, Falakata Gr. Electric Supply, W.B.S.E.D.C.L Vs. Jagadish Chandra Das. and Others   BEFORE:     HON'BLE MRS. SILPI MAJUMDER PRESIDING MEMBER   HON'BLE MR. DEBASIS BHATTACHARYA MEMBER   For the Appellant: Mr. Alok Mukhopadhyay., Advocate For the Respondent: Mr. Arijit Ghosh., Advocate Dated : 25 Apr 2012 ORDER                 Dt. 25.04.12       MA 99/2012 is taken up for hearing. Heard the Ld. Advocate for the Applicants.

 

It has been prayed in the said MA to direct the office to immediate release the amount of Rs. 25,000/- in favour of the Appellants. Enclosed in the said M.A the money receipts in respect of payment of Rs. 2,000/- each to the Complainants by the Appellants  in view of the final order  dated 16.9.11. Accordingly, the prayer of the applicants is allowed. The office is directed to release the amount deposited by the Appellants at the time of preferring of this appeal. The applicants are at liberty to approach before the office of this Commission. The M.A is thus disposed of.

 

      [HON'BLE MRS. SILPI MAJUMDER] PRESIDING MEMBER   [HON'BLE MR. DEBASIS BHATTACHARYA] MEMBER