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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(g) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(g)"Preference" means preference, for being selected for a service or post for which examination is being held under these rules, in the order in which these are mentioned by the candidate in the application form prescribed by the Commission ;-