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[Cites 0, Cited by 0] [Section 57A(7)] [Section 57A] [Entire Act]

State of Maharashtra - Subsection

Section 57A(7)(e) in The Maharashtra Cooperative Societies Rules, 1961

(e)record or cause to be recorded, the proceedings of the meeting and thereafter allow those members who desire to sign the proceedings. Signature of the members on the minute book shall be the conclusive proof of their attendance.