Madhya Pradesh High Court
Shri Vinod Kumar Sharma vs The State Of Madhya Pradesh on 3 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRR-315-2015 (SHRI VINOD KUMAR SHARMA Vs THE STATE OF MADHYA PRADESH) 32 Jabalpur, Dated : 03-04-2018 As prayed by learned counsel for the petitioner, list the case in the week commencing 16.04.2018.
(SUSHIL KUMAR PALO) sh JUDGE e ad Digitally signed by RAJESH T Pr MAMTANI Date: 2018.04.05 18:15:49 +05'30' RM a hy ad M of rt ou C h ig H