Supreme Court - Daily Orders
Amrapali Sapphire Flat Buyers Welfare ... vs Amrapali Sapphire Developers Pvt. Ltd. on 17 September, 2018
Author: Deepak Gupta
Bench: Deepak Gupta
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL Diary No(s). 5196/2018
AMRAPALI SAPPHIRE FLAT BUYERS WELFARE ASSOCIATION Appellant (s)
VERSUS
AMRAPALI SAPPHIRE DEVELOPERS PVT. LTD. & ANR. Respondent(s)
O R D E R
Learned counsel for the appellant seeks leave to withdraw the civil appeal. Permission granted. The appeal is dismissed as withdrawn.
.......................... J.
(DEEPAK GUPTA)
New Delhi
September 17, 2018
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.09.22
12:50:03 IST
Reason:
ITEM NO.44 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 5196/2018 AMRAPALI SAPPHIRE FLAT BUYERS WELFARE ASSOCIATION Appellant (s) VERSUS AMRAPALI SAPPHIRE DEVELOPERS PVT. LTD. & ANR. Respondent(s) Date : 17-09-2018 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA [IN CHAMBER] For Petitioner(s) Ms. Divya Roy, AOR Mr. Manish Kumar, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Learned counsel for the appellant seeks leave to withdraw the civil appeal. Permission granted. The civil appeal is dismissed as withdrawn.
(DEEPAK SINGH) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) [Signed Order is placed on the file]