Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

Greater Bengaluru City Corporation -

Section 240 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

240. undertake such construction.

Procedure for grant of sanction of building plan.-(1) If any person