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[Cites 0, Cited by 3] [Entire Act]

State of Jharkhand - Section

Section 8 in Bihar Development of Homeopathic System of Medicine Act, 1953

8.

Every person, whose name has been entered in the register shall be entitled to receive from the Registrar a certificate of registration. Such certificate shall contain the full name of the person registered, his designation and address and the date and place of registration. Such certificate shall be in Form 'C'.