Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 35] [Section 5] [Entire Act] Union of India - Subsection Section 5(1) in The Wakf Act, 1995 (1)On receipt of a report under sub-section (3) of section 4, the State Government shall forward a copy of the same to the Board.
