Section 62(1) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Haryana - Subsection

Section 62(1) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(1)The foundations of every building shall be so constructed as to sustain the combined dead load of the building and the superimposed load and to transmit those loads to the sub-soil in such a manner that the pressure on the sub-soil shall not exceed the safe pressures specified below:-

Type of soil	Safe allowable pressure intonnes/square in feet	At and beyond depths of
		Feet
Soft, wet, pasty or	½	8
muddy clay	1/3	4
Alluvial earth	¼	2
Artificial filling	¼	2
Loams (Loose)	1	2
Loams (Compact)	¾	2
Sandy loam	1	1½
	1½	2½
	1½	3½
Clay (loose)	¾	2
Clay (Compact)	¾	1½
	1	2½
	1½	3½

For accentric loads the maximum safe allowable pressure may exceed the values given above by 10 percent.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Haryana - Subsection

Section 62(1) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965