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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(a) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

(a)Unless otherwise provided in the relevant Service Rules for recruitment to any post in a service, when the appointment is to be made to any post:
(i)In Ministerial Service; or
(ii)[ In Subordinate Service or State Service whether technical or non-technical starting with an initial pay of grade pay of Rs. 3200/- or less per month.] [Substituted by Rajasthan Notification No. G.S.R. 32, dated 30.5.2011 (w.e.f. 23.3.1951).]