Section 3(1)(iii) in The Customs and Central Excise Duties Drawback Rules, 2017

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Union of India - Subsection

Section 3(1)(iii) in The Customs and Central Excise Duties Drawback Rules, 2017

(iii)on jute batching oil used in the manufacture of export goods, namely, jute (including Bimlipatam jute or mesta fibre) yarn, twist, twine, thread, cords and ropes;

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Union of India - Subsection

Section 3(1)(iii) in The Customs and Central Excise Duties Drawback Rules, 2017