Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 443] [Entire Act] State of Assam - Subsection Section 443(a) in The Assam Excise Rules, 2016 (a)Character rolls should be maintained in Assam Schedule II, form No.73 for all Inspectors and Assistant Inspectors of Excise including those serving in the Excise Intelligence Branch.
