Section 3(3)(a) in The Central Vigilance Commission Act, 2003

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Union of India - Subsection

Section 3(3)(a) in The Central Vigilance Commission Act, 2003

(a)who have been or are in an All-India Service or in any civil service of the Union or in a civil post under the Union having knowledge and experience in the matters relating to vigilance, policy making and administration including police administration; or

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Union of India - Subsection

Section 3(3)(a) in The Central Vigilance Commission Act, 2003