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[Cites 0, Cited by 31] [Section 185(2)] [Section 185] [Entire Act]

Union of India - Subsection

Section 185(2)(b) in The Electricity Act, 2003

(b)the provisions contained in sections 12 to 18 of the Indian Electricity Act, 1910 (9 of 1910) and rules made thereunder shall have effect until the rules under section 67 to 69 of this Act are made;