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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(1)(ii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(ii)Coordinate the working of the Committees and other affairs thereof including programmes undertaken by such Committees for the development of markets and market areas;