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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(2)(f) in The Orissa Co-operative Societies Act, 1962

(f)payment of bonus to Government servants who are sent on deputation to the Society or are engaged whole-time in connection with the affairs of the Society; and