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State of West Bengal - Section

Section 7 in The Chandernagore (Assimilation Of Laws) Act, 1955

7. Savings. -

Upon the Chandernagore (Assimilation of Laws) Ordinance, 1954, ceasing to operate, anything whatsoever done or any action whatsoever taken under the said Ordinance shall be deemed to have been done or taken under this Act as if this Act had come into force on the 2nd day of October, 1954.