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State of Madhya Pradesh - Section

Section 23 in The M.P. Vyavsayik Parkisha Mandal Adihniyam, 2007

23. Power to make rules.

(1)The State Government may, make rules for carrying out all or any of the purposes of this Act.
(2)All rules made under sub-section (1) shall be laid on the table of the Legislative Assembly.