National Company Law Appellate Tribunal
Airbnb India Private Limited vs Dishti Industries Pvt. Ltd. & Ors on 20 May, 2024
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Company Appeal (AT) No. 138 & 139 of 2024
IN THE MATTER OF:
Airbnb India Pvt. Ltd. ...Appellant(s)
Versus
Dishti Industries Pvt. Ltd. & Ors. ...Respondent(s)
Present:
For Appellant : Mr. Krishnendu Datta, Sr. Advocate with Mr. Ashin
Sood, Ms. Roopali Singh, Mr. Rohit Mr. Ishan
Ravindranath, Mr. Prateek Kundu, Ms. Varsha
Himatsingka, Advocates.
For Respondents : Mr. Ishwar Nankani, Mr. Rohan Agarwal, Advocates
for R-1 & 2.
ORDER
(Hybrid Mode) 20.05.2024: The Learned Counsel for the Respondents submit they shall take the responsibility to serve the Irish Company, hence nothing remains in this Appeal. Consequently, the Appellant stand discharged from the proceedings pending before the Ld. NCLT.
2. The Appeal stands disposed of in terms of the above.
[Justice Yogesh Khanna] Member (Judicial) [Ajai Das Mehrotra] Member (Technical) R.N./Manu