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National Company Law Appellate Tribunal

Airbnb India Private Limited vs Dishti Industries Pvt. Ltd. & Ors on 20 May, 2024

            NATIONAL COMPANY LAW APPELLATE TRIBUNAL
                   PRINCIPAL BENCH, NEW DELHI

              Company Appeal (AT) No. 138 & 139 of 2024

IN THE MATTER OF:

Airbnb India Pvt. Ltd.                                       ...Appellant(s)

Versus

Dishti Industries Pvt. Ltd. & Ors.                          ...Respondent(s)

Present:
For Appellant       : Mr. Krishnendu Datta, Sr. Advocate with Mr. Ashin
                      Sood, Ms. Roopali Singh, Mr. Rohit Mr. Ishan
                      Ravindranath, Mr. Prateek Kundu, Ms. Varsha
                      Himatsingka, Advocates.

For Respondents     : Mr. Ishwar Nankani, Mr. Rohan Agarwal, Advocates
                      for R-1 & 2.

                               ORDER

(Hybrid Mode) 20.05.2024: The Learned Counsel for the Respondents submit they shall take the responsibility to serve the Irish Company, hence nothing remains in this Appeal. Consequently, the Appellant stand discharged from the proceedings pending before the Ld. NCLT.

2. The Appeal stands disposed of in terms of the above.

[Justice Yogesh Khanna] Member (Judicial) [Ajai Das Mehrotra] Member (Technical) R.N./Manu