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[Cites 0, Cited by 0] [Section 81F(2)] [Section 81F] [Entire Act]

State of Kerala - Subsection

Section 81F(2)(c) in Kerala Factories Rules, 1957

(c)The scale of pay and the allowance to be granted to the Safety Officers including the Chief Safety Officer, and the other condition of their service shall be the same as those of the other officers of corresponding status in the factory.