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Union of India - Section

Section 4 in The Maulana Azad National Urdu University Act, 1996

4. Objects of University.

-The objects of the University shall be to promote and develop Urdu language; to impart education and training in vocational and technical subjects through the medium of Urdu; to provide wider access to people desirous of pursuing programmes of higher education and training in Urdu medium through teaching on the Campus as well as a distance and to provide focus on women education.