Madhya Pradesh High Court
Ambrish vs The State Of Madhya Pradesh on 18 April, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WA No. 1627 of 2018 (AMBRISH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 18-04-2023 List this matter along with W.A. No.255/2022.
(S. A. DHARMADHIKARI) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
ajit
Signature Not Verified
Signed by: AJIT
KAMALASANAN
Signing time: 19-04-2023
12:05:35