Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Hanif on 25 July, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.31 COURT NO.16 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.10218/2022
(Arising out of impugned final judgment and order dated 18-01-2016
in WP(C) No. 205/2015 passed by the High Court of Delhi at New
Delhi)
GOVERNMENT OF NCT OF DELHI & ANR. Petitioner(s)
VERSUS
HANIF & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.4/2023-CONDONATION OF DELAY IN
FILING and IA No.5/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.6/2023-EXEMPTION FROM FILING O.T. and IA
No.7/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS
IA No. 4/2023 - CONDONATION OF DELAY IN FILING
IA No. 7/2023 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 5/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 6/2023 - EXEMPTION FROM FILING O.T.)
Date : 25-07-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List in the month of September,2023 along with other connected matters.
Signature Not Verified(VIJAY KUMAR) Digitally signed by Vijay Kumar Date: 2023.07.27 (MATHEW ABRAHAM) COURT MASTER (SH) 17:13:38 IST Reason: COURT MASTER (NSH)