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Supreme Court - Daily Orders

Government Of Nct Of Delhi vs Hanif on 25 July, 2023

Bench: C.T. Ravikumar, Sanjay Kumar

     ITEM NO.31                          COURT NO.16                SECTION XIV

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No.10218/2022

     (Arising out of impugned final judgment and order dated 18-01-2016
     in WP(C) No. 205/2015 passed by the High Court of Delhi at New
     Delhi)

     GOVERNMENT OF NCT OF DELHI & ANR.                              Petitioner(s)

                                                VERSUS

     HANIF & ANR.                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.4/2023-CONDONATION OF DELAY IN
     FILING and IA No.5/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.6/2023-EXEMPTION FROM FILING O.T. and IA
     No.7/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS
     IA No. 4/2023 - CONDONATION OF DELAY IN FILING
     IA No. 7/2023 - CONDONATION OF DELAY IN REFILING /       CURING THE
     DEFECTS
     IA No. 5/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     IA No. 6/2023 - EXEMPTION FROM FILING O.T.)

     Date : 25-07-2023 This matter was called on for hearing today.

     CORAM :              HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                          HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)             Mr. Atul Kumar, AOR
                                   Ms. Sweety Singh, Adv.
                                   Ms. Archana Kumari, Adv.
                                   Mr. Rahul Pandey, Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List in the month of September,2023 along with other connected matters.

Signature Not Verified

(VIJAY KUMAR) Digitally signed by Vijay Kumar Date: 2023.07.27 (MATHEW ABRAHAM) COURT MASTER (SH) 17:13:38 IST Reason: COURT MASTER (NSH)