Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 6 in Himalayan Garhwal University Act, 2016

6. Power to affiliate Any Institution.

- The university may have off-campus centres, constituent colleges, regional centres, study Centres and Career Academic Centres but shall have no power to admit any other college or institution to the privileges of affiliation.