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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(4) in Haryana Co-operative Societies Act, 1984

(4)The Registrar shall circulate guidelines in consultation with the National Bank in matters relating to personnel policy, staffing, recruitment, posting and compensation of staff.] [Added by Haryana Act No. 18 of 2007.]