Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 12 in Kerala Labour Welfare Fund Act, 1975 12. Functions of the Board. - The functions of the Board shall be the administration of the Fund and such other functions as may be assigned to it by or under this Act.
