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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(29) in West Bengal Municipal (Employees' Service) Rules, 2010

(29)"officiating not post" means the post which an employee officiates when he performs the duties of a post on which another person holds a lien or when he is appointed by the authority competent to make a substantive appointment to the post to officiate in a vacant post on which no other person holds a lien;