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Delhi High Court - Orders

Rays Power Experts Pvt. Ltd vs New Delhi Municipal Corporation on 28 July, 2021

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~35
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     W.P.(C) 10579/2019
                                            RAYS POWER EXPERTS PVT. LTD.           ..... Petitioner
                                                         Through: None.
                                                         versus
                                            NEW DELHI MUNICIPAL CORPORATION        ..... Respondent
                                                         Through: Ms. Kadambari, ASC with Mr.
                                                                  Tushar Sannu, ASC, NDMC with Ms.
                                                                  Ankita Bhadouriya and Mr. Shubham
                                                                  Jain, Advocates.
                                            CORAM:
                                            HON'BLE MR. JUSTICE SANJEEV SACHDEVA

                                                              ORDER

% 28.07.2021 CM APPL.22604/2021

1. The hearing was conducted through video conferencing.

2. Issue notice to the petitioner through counsel, returnable on 24.09.2021.

3. Mr. Tushar Sannu, learned counsel submits that he had also appeared on 26.02.2021 along with Ms. Kadambari, Additional Standing Counsel for the respondent New Delhi Municipal Corporation.

4. The presence of Mr. Tushar Sannu shall be read in order dated 26.02.2021 as having appeared with Ms. Kadambari for New Delhi Municipal Corporation.

Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:28.07.2021 Signing Date:28.07.2021 22:45:10 20:32 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.

W.P(C) 10579/2019 1

5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J JULY 28, 2021 rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:28.07.2021 Signing Date:28.07.2021 22:45:10 20:32 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.

W.P(C) 10579/2019 2