Delhi High Court - Orders
Rays Power Experts Pvt. Ltd vs New Delhi Municipal Corporation on 28 July, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10579/2019
RAYS POWER EXPERTS PVT. LTD. ..... Petitioner
Through: None.
versus
NEW DELHI MUNICIPAL CORPORATION ..... Respondent
Through: Ms. Kadambari, ASC with Mr.
Tushar Sannu, ASC, NDMC with Ms.
Ankita Bhadouriya and Mr. Shubham
Jain, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 28.07.2021 CM APPL.22604/2021
1. The hearing was conducted through video conferencing.
2. Issue notice to the petitioner through counsel, returnable on 24.09.2021.
3. Mr. Tushar Sannu, learned counsel submits that he had also appeared on 26.02.2021 along with Ms. Kadambari, Additional Standing Counsel for the respondent New Delhi Municipal Corporation.
4. The presence of Mr. Tushar Sannu shall be read in order dated 26.02.2021 as having appeared with Ms. Kadambari for New Delhi Municipal Corporation.
Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:28.07.2021 Signing Date:28.07.2021 22:45:10 20:32 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
W.P(C) 10579/2019 15. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J JULY 28, 2021 rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:28.07.2021 Signing Date:28.07.2021 22:45:10 20:32 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
W.P(C) 10579/2019 2