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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(zo) in Punjab Urban Planning and Development Authority Building Rules, 2013

(zo)"residential building" means a building used or constructed or adapted to be used either ordinarily or occasionally for normal residential purposes in which sleeping accommodation is provided with or without cooking or dining;