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State of Uttar Pradesh - Section

Section 5 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

5. Registration of identity mark.

- All sawn timber to be floated must before launching or in the case of timber coming from outside Uttar Pradesh, before being floated, on the above rivers, be marked on both ends with a deeply cut or branded distinguishing mark to facilitate the handling and sorting of timber at the time of its collection at the boom. These marks must first be registered at the office of the Divisional Forest Officer, Chakrata Forest Division. Copies of such registration certificates shall be sent by him to the Divisional Forest Officers concerned without delay.