Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of West Bengal - Subsection Section 44(6) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017 (6)While adjudicating the quantum of penalty under this Chapter, the Commission shall have due regard to the guidelines specified in section 32.
