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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in Rajasthan Public Procurement Rules, 2012

(1)e-procurement is the use of information & communication technology (especially the Internet) in conducting the procurement of goods/works/services from bidders and contractors for the complete bidding process including advertising, issuance of bidding documents, receipt of bids, bid opening, clarification and modification, evaluation of bids, notification and award of contract.