Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2) in Gujarat State Disaster Management Act, 2003

(2)No sum shall be expended by or on behalf of the Authority unless the expenditure is covered by provision in the budget approved by the State Government.