- Subject to the provisions of this Act, the Rules may provide for all or any of the following matters; namely:-(a)admission of students to the University and their enrolment and continuance as such;(b)the courses of study to be laid down for all degrees and ,other academic distinctions of the University;(c)the award of degrees and other academic distinctions;(d)the conditions of the award of fellowships, scholarships, studentships, medals and prizes;(e)the conduct of examinations and the conditions and mode of appointment and duties of examining bodies, examiners, invigilators, tabulators and moderators;(f)the fee to be charged for admission to the examinations, degrees and other academic distinctions of the University;(g)the conditions of residence of the students at the University or constituent college;(h)maintenance of discipline among the students of the University or constituent college;(i)all other matters as may be provided in the Statutes and Rules under this Act.
