Gauhati High Court
Firoze Dotiwala vs The Union Of India And 2 Ors on 22 August, 2024
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/14
GAHC010087562020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./340/2020
FIROZE DOTIWALA
S/O- FAROOKH RUSTOMJI DOTIWALA, R/O- 401, ANANT BUILDING, PLOT
NO. 13, SECTOR-4, KHARGHAR, NAVI MUMBAI, MAHARASHTRA
VERSUS
THE UNION OF INDIA AND 2 ORS.
REP. BY THE SECY., MINISTRY OF LABOUR AND EMPLOYMENT, GOVT. OF
INDIA, SHRAM SHAKTI BHAWAN, RAFI MARG, NEW DELHI- 110001
2:THE CHIEF LABOUR COMMISSIONER (CENTRAL)
5
SHAM NATH MARG
PREMA KUNJ
CIVIL LINES
NEW DELHI-110054
3:THE ASSTT. LABOUR COMMISSIONER (CENTRAL)
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GHY
ZOO NARENGI TINIALI
SAPTARSHI PATH
GHY-2
Advocate for the Petitioner : MR S N SARMA SENIOR ADVOCATE, MR. D SAIKIA,MR N
ANIX SINGH,MS. N K DEVI
Advocate for the Respondent : ASSTT.S.G.I., MR. K GOGOI
Page No.# 2/14
Linked Case : I.A.(Crl.)/408/2022
ADITYA SONOWAL AND 17 ORS.
SON OF LATE MULA RAM SONOWAL
RESIDENCE OF GORAJAN
P.O.-GORAJAN- 785631
DISTRICT- JORHAT
ASSAM.
2: SRI BIREN DAS
SON OF SRI RAM CHANDRA DAS
RESIDENT OF BALIJAN
P.O.- BEKAJAN
P.S.- BORHULA
DISTRICT- JORHAT
ASSAM
3: SRI HARDUGAN TOPNA
SON OF LATE PRAKASH TOPNA
RESIDENT OF GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DISTRICT JORHAT
ASSAM.
4: SRI SIDANANDA SONOWAL
SON OF LATE BABULA SONOWAL
RESIDENT OF GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DISTRICT JORHAT
ASSAM
5: SRI BASANTA SAIKIA
SON OF SRI SARU RAM SAIKIA
Page No.# 3/14
RESIDENT OF BORANA GAON
TITABAR
P.O. - TITABAR
DISTRICT JORHAT
ASSAM
6: SRI HAREN KACHARI
SON OF LATE KALIA KACHARI
RESIDENT OF KAKODANGA HABIGOAN
14 NO. BLOCK
DISTRICT JORHAT
ASSAM
7: SRI ANIL SONOWAL
SON OF LATE MAKHESWAR SONOWAL
RESIDENT OF GORAJAN GAON
P.O. - BORHULA
P.S. - BORHULA
DISTRICT JORHAT
ASSAM.
8: SRI DINA SAIKIA
SON OF SRI SASHI SAIKIA
RESIDENT OF KHERMA GAON
BORHOLLA
P.O. - BORHULA
P.S. - BORHULA
DISTRICT JORHAT
ASSAM.
9: SRI NOMAL CHANDRA DAS
SON OF LATE KUSH RAM DAS
RESIDENT OF BOJAL KATA
Page No.# 4/14
P.O.- URANGIAL
P.S.- BORHULA
DISTRICT JORHAT
ASSAM.
10: SRI CHAMPAK SAIKIA
SON OF PREMANANDA SAIKIA
RESIDENT OF HARUKACHARI GAON
P.O. - PULIKITANI
P.S. - GHILADHARI
DISTRICT-GOLAGHAT
ASSAM.
11: SRI APLUS BARJO
SON OF LATE PAOLUS BARJO
RESIDENT OF GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DISTICT JORHAT
ASSAM.
12: SRI HAREN DUTTA
SON OF SRI GOPI RAM DUTTA
RESIDENT OF KAKODANGA HABIGAON
BLOCK NO. 1
DISTRICT JORHAT
ASSAM.
13: SRI DIP SONOWAL
SON OF BABULA SONOWAL
RESIDENT OF GORAJAN GAON
Page No.# 5/14
P.O. - BORHULA
P.S. - BORHULA
DISTRICT JORHAT
ASSAM.
14: SRI DWEJEN KUMAR SONOWAL
SON OF SRI BAPURAM SONOWAL
RESIDENT OF GORAJAN GAON
BORHOLLA
P.O. - BORHULA
P.S. - BORHULA
DISTRICT JORHAT
ASSAM.
15: SRI BARHMANANDA SONOWAL
SON OF LATE KULAI SONOWAL
RESIDENT OF RUP NAGAR
BORHOLLA
P.O. - BORHULA
P.S.- BORHULA
DISTRICT- JORHAT
ASSAM.
16: SRI ANIL CHUTIA
SON OF LATE HEMO CHUTIA
RESIDENT OF KAKODANGA HABIGAON
P.O. - BORHULA
P.S. - BORHULA
DISTRICT- JORHAT
ASSAM.
17: SRI RATNESWAR HAZARIKA
Page No.# 6/14
SON OF SRI JOGESWAR HAZARIKA
RESIDENT OF KAKODANGA HABIGAON
BLOCK NO.-10
P.O.- BORHULA
P.S.- BORHULA
DISTRICT JORHAT
ASSAM
18: SRI BIPIN HAZARIKA
SON OF ROBEN HAZARIKA
RESIDENCE OF KAKODANGA
HABIGAON
BLOCK NO. -10
DISTRICT JORHAT
ASSAM.
VERSUS
RAJANI KANT AND ANR.
S/O LATE LAKSHMAN DAS
R/O NEW DELHI
2:THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001.
3:THE CHIEF LABOUR COMMISSIONER
(CENTRAL)
5
SHAM NATH MARG
PREM KUNJ
CIVIL LINES
NEW DELHI-110054.
4:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)
Page No.# 7/14
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GUWAHATI
ZOO NARENGI TINIALI
SAPTARSHI PATH
GUWAHATI- 781024
------------
Advocate for : MS D BORGOHAIN
Advocate for : ASSTT.S.G.I. appearing for RAJANI KANT AND ANR.
Linked Case : I.A.(Crl.)/410/2022
ADITYA SONOWAL AND 17 ORS.
S/O LATE MULA RAM SONOWAL
R/O GORAJAN
P.O.-GORAJAN-785631
DIST-JORHAT
ASSAM
2: SRI BIREN DAS
SON OF SRI RAM CHANDRA DAS
RESIDENT OF BALIJAN
P.O.- BEKAJAN
P.S.- BORHULA
DISTRICT- JORHAT
ASSAM
3: SRI HARDUGAN TOPNA
SON OF LATE PRAKASH TOPNA
RESIDENT OF GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DISTRICT JORHAT
ASSAM.
4: SRI SIDANANDA SONOWAL
SON OF LATE BABULA SONOWAL
Page No.# 8/14
RESIDENT OF GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DISTRICT JORHAT
ASSAM
5: SRI BASANTA SAIKIA
SON OF SRI SARU RAM SAIKIA
RESIDENT OF BORANA GAON
TITABAR
P.O. - TITABAR
DISTRICT JORHAT
ASSAM
6: SRI HAREN KACHARI
SON OF LATE KALIA KACHARI
RESIDENT OF KAKODANGA HABIGOAN
14 NO. BLOCK
DISTRICT JORHAT
ASSAM
7: SRI ANIL SONOWAL
SON OF LATE MAKHESWAR SONOWAL
RESIDENT OF GORAJAN GAON
P.O. - BORHULA
P.S. - BORHULA
DISTRICT JORHAT
ASSAM.
8: SRI DINA SAIKIA
SON OF SRI SASHI SAIKIA
RESIDENT OF KHERMA GAON
BORHOLLA
Page No.# 9/14
P.O. - BORHULA
P.S. - BORHULA
DISTRICT JORHAT
ASSAM.
9: SRI NOMAL CHANDRA DAS
SON OF LATE KUSH RAM DAS
RESIDENT OF BOJAL KATA
P.O.- URANGIAL
P.S.- BORHULA
DISTRICT JORHAT
ASSAM.
10: SRI CHAMPAK SAIKIA
SON OF PREMANANDA SAIKIA
RESIDENT OF HARUKACHARI GAON
P.O. - PULIKITANI
P.S. - GHILADHARI
DISTRICT-GOLAGHAT
ASSAM.
11: SRI APLUS BARJO
SON OF LATE PAOLUS BARJO
RESIDENT OF GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DISTICT JORHAT
ASSAM.
12: SRI HAREN DUTTA
SON OF SRI GOPI RAM DUTTA
Page No.# 10/14
RESIDENT OF KAKODANGA HABIGAON
BLOCK NO. 1
DISTRICT JORHAT
ASSAM.
13: SRI DIP SONOWAL
SON OF BABULA SONOWAL
RESIDENT OF GORAJAN GAON
P.O. - BORHULA
P.S. - BORHULA
DISTRICT JORHAT
ASSAM.
14: SRI DWEJEN KUMAR SONOWAL
SON OF SRI BAPURAM SONOWAL
RESIDENT OF GORAJAN GAON
BORHOLLA
P.O. - BORHULA
P.S. - BORHULA
DISTRICT JORHAT
ASSAM.
15: SRI BARHMANANDA SONOWAL
SON OF LATE KULAI SONOWAL
RESIDENT OF RUP NAGAR
BORHOLLA
P.O. - BORHULA
P.S.- BORHULA
DISTRICT- JORHAT
ASSAM.
16: SRI ANIL CHUTIA
SON OF LATE HEMO CHUTIA
Page No.# 11/14
RESIDENT OF KAKODANGA HABIGAON
P.O. - BORHULA
P.S. - BORHULA
DISTRICT- JORHAT
ASSAM.
17: SRI RATNESWAR HAZARIKA
SON OF SRI JOGESWAR HAZARIKA
RESIDENT OF KAKODANGA HABIGAON
BLOCK NO.-10
P.O.- BORHULA
P.S.- BORHULA
DISTRICT JORHAT
ASSAM
18: SRI BIPIN HAZARIKA
SON OF ROBEN HAZARIKA
RESIDENCE OF KAKODANGA
HABIGAON
BLOCK NO. -10
DISTRICT JORHAT
ASSAM.
VERSUS
FIROZE DOTIWALA AND 3 ORS.
S/O- FAROOKH RUSTOMJI DOTIWALA
R/O- 401
ANANT BUILDING
PLOT NO. 13
SECTOR-4
KHARGHAR
NAVI MUMBAI
MAHARASHTRA.
2:THE UNION OF INDIA
Page No.# 12/14
REPRESENTED BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001.
3:THE CHIEF LABOUR COMMISSIONER
(CENTRAL)
5
SHAM NATH MARG
PREM KUNJ
CIVIL LINES
NEW DELHI-110054.
4:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GUWAHATI
ZOO NARENGI TINIALI
SAPTARSHI PATH
GUWAHATI- 781024
------------
Advocate for : MS D BORGOHAIN
Advocate for : ASSTT.S.G.I. appearing for FIROZE DOTIWALA AND 3 ORS.
Linked Case : Crl.Pet./649/2022
RAJNI KANT
SON OF LATE SHRI LAKSHMAN DAS
R/O NEW DELHI.
VERSUS
THE UNION OF INDIA AND 2 ORS
REP. BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001
Page No.# 13/14
2:THE CHIEF LABOUR COMMISSIONER (CENTRAL)
5
SHAM NATH MARG
PREMA KUNJ
CIVIL LINES
NEW DELHI-110054
3:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GUWAHATI
ZOO NARENGI TINIALI
SAPTARSHI PATH
GUWAHATI- 781024.
------------
Advocate for : MR S N SARMA SENIOR ADVOCATE
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 2 ORS
Linked Case : Crl.Pet./650/2022
SUSHMA RAWAT
D/O LATE MADAN SINGH RAWAT
R/O CINNAMARA COMPLEX
ONGC
JORHAT.
VERSUS
THE UNION OF INDIA AND 2 ORS
REP. BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
SHRAM SHAKTI BHAWAN
RAFIMARG
NEW DELHI-110001.
2:THE CHIEF LABOUR COMMISSIONER (CENTRAL)
5
SHAM NATH MARG
PREMA KUNJ
Page No.# 14/14
CIVIL LINES
NEW DELHI- 110054.
3:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GUWAHATI
ZOO NARENGI TINIALI
SAPTARSHI PATH
GUWAHATI - 781024.
------------
Advocate for : S N SARMA
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 2 ORS
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
22-08-2024 On the prayer of the learned counsel for the parties, list these matters on 19.09.2024.
JUDGE Comparing Assistant