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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(a) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(a)every water-tight door of the sliding type shall be capable of being operated by efficient hand-operated gear both at the door itself and from an accessible position above the bulkhead deck;