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[Cites 0, Cited by 6] [Entire Act]

State of Gujarat - Section

Section 27 in The Gujarat Secondary and Higher Secondary Education Act, 1972

27. Application of Fund.

- Subject to the provisions of this Act, the Fund of the Board shall be applied only to-wards the payment of charges and expenses incidental to the matters specified in this Act and for any other purpose for which by or under this Act, powers are conferred or duties are imposed, upon the Board.