Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(f) in The Tamil Nadu Betting Tax Rules, 1935 (f)[] [Renumbered by G.O. Ms. No. 364, Revenue, dated 17.2.1941] "Section" means a section of the Act.
