Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Puducherry - Subsection

Section 61(xii) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(xii)complaint of a public servant as defined in the Indian Penal Code (Central Act 45 of 1860) or an officer the Railways;