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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(1)(d) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(d)shall necessarily participate along with other MGNREGS functionaries in the cluster level Exit Conference.