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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(2)(b) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(b)The composition, powers, and functions of the City/Urban Area Slum Redevelopment Committee under section 8, the powers and function thereof, the number of members and their terms and conditions of appointment and other matters connected therewith;