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State of Haryana - Section

Section 53 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

53.

Punjab Financing Institutions Rules, 1958 and the Primary Co-operative Agricultural Credit/Service Societies Common Cadre Rules, 1973, are hereby repealed but notwithstanding such repeal any thing done or any action taken under the repealed Rules shall to the extent of being consistent with these rules are deemed to have been done or taken under these rules.